Kerala High Court
Pepsico India Holdings (P) Ltd vs The Food Inspector on 26 August, 2009
Author: M.Sasidharan Nambiar
Bench: M.Sasidharan Nambiar
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Tr.P(Crl.).No. 35 of 2009()
1. PEPSICO INDIA HOLDINGS (P) LTD.
... Petitioner
Vs
1. THE FOOD INSPECTOR, MOBILE VIGILANCE
... Respondent
2. THE STATE OF KERALA, REPRESENTED BY
3. SRI.CHANDRAN .K., S/O.SRI KRISHNAN NAIR
4. MR.UDAYACHANDRAN .P, (PFA LICENSEE)
5. MR.RAJEEV BAKSHI (CHAIRMAN & DIRECTOR)
6. MR.VINOD RAO (DIRECTOR) 3B-DLF CORPORATE
7. MR.PRADEEP SARMA (DIRECTOR)
8. MR.MANU ANAND
9. MR.SAMIRAN DAS (DIRECTOR)
10. MR.PURVEZ BILLIMORIA (DIRECTOR)
11. MR.KIMSUKA WARSIMHAN (DIRECTOR)
For Petitioner :SRI.E.K.NANDAKUMAR
For Respondent :PUBLIC PROSECUTOR
The Hon'ble MR. Justice M.SASIDHARAN NAMBIAR
Dated :26/08/2009
O R D E R
M.SASIDHARAN NAMBIAR,J.
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Tr.P.(CRL).NO. 35 OF 2009
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Dated 26th August 2009
O R D E R
This petition is filed to transfer C.C.1242/2006 on the file of Additional Chief Judicial Magistrate, Thiruvananthapuram to Judicial First Class Magistrate-I, Ernakulam. As per order in Tr.P.(Crl). Nos.34/2009, 36/2009, 37/2009, 38/2009 and 39/2009 dated 7/8/2009 similar cases pending before different courts were transferred to Judicial First Class Magistrate-II, Ernakulam for trial and disposal. In such circumstances, this petition is also allowed.
C.C.1242/2006 on the file of Additional Chief Judicial Magistrate, Thiruvananthapuram is transferred to Judicial First Class Magistrate-II, Ernakulam for trial and disposal. Additional Chief Judicial Magistrate, Thiruvananthapuram is directed to send the records to Judicial First Class Magistrate- II, Ernakulam immediately.
M.SASIDHARAN NAMBIAR, JUDGE.
uj.