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Kerala High Court

Pepsico India Holdings (P) Ltd vs The Food Inspector on 26 August, 2009

Author: M.Sasidharan Nambiar

Bench: M.Sasidharan Nambiar

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

Tr.P(Crl.).No. 35 of 2009()


1. PEPSICO INDIA HOLDINGS (P) LTD.
                      ...  Petitioner

                        Vs



1. THE FOOD INSPECTOR, MOBILE VIGILANCE
                       ...       Respondent

2. THE STATE OF KERALA, REPRESENTED BY

3. SRI.CHANDRAN .K., S/O.SRI KRISHNAN NAIR

4. MR.UDAYACHANDRAN .P, (PFA LICENSEE)

5. MR.RAJEEV BAKSHI (CHAIRMAN & DIRECTOR)

6. MR.VINOD RAO (DIRECTOR) 3B-DLF CORPORATE

7. MR.PRADEEP SARMA (DIRECTOR)

8. MR.MANU ANAND

9. MR.SAMIRAN DAS (DIRECTOR)

10. MR.PURVEZ BILLIMORIA (DIRECTOR)

11. MR.KIMSUKA WARSIMHAN (DIRECTOR)

                For Petitioner  :SRI.E.K.NANDAKUMAR

                For Respondent  :PUBLIC PROSECUTOR

The Hon'ble MR. Justice M.SASIDHARAN NAMBIAR

 Dated :26/08/2009

 O R D E R
              M.SASIDHARAN NAMBIAR,J.
              ------------------------------------------
                Tr.P.(CRL).NO. 35 OF 2009
              ------------------------------------------
              Dated       26th     August        2009

                           O R D E R

This petition is filed to transfer C.C.1242/2006 on the file of Additional Chief Judicial Magistrate, Thiruvananthapuram to Judicial First Class Magistrate-I, Ernakulam. As per order in Tr.P.(Crl). Nos.34/2009, 36/2009, 37/2009, 38/2009 and 39/2009 dated 7/8/2009 similar cases pending before different courts were transferred to Judicial First Class Magistrate-II, Ernakulam for trial and disposal. In such circumstances, this petition is also allowed.

C.C.1242/2006 on the file of Additional Chief Judicial Magistrate, Thiruvananthapuram is transferred to Judicial First Class Magistrate-II, Ernakulam for trial and disposal. Additional Chief Judicial Magistrate, Thiruvananthapuram is directed to send the records to Judicial First Class Magistrate- II, Ernakulam immediately.

M.SASIDHARAN NAMBIAR, JUDGE.

uj.