Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Younis Ahmad Dar And Anr vs Ut Of J And K on 5 August, 2022

                                                            03
                                                            Regular List.
           IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                              AT SRINAGAR
                                WP (C ) 573/2020

   Younis Ahmad Dar and Anr.                                    ...Petitioner(s)

   Through: None.

                                      Vs.

   UT of J and K.                                             ...Respondent(s)

   Through: None.

   CORAM:
    REGISTRAR JUDICIAL.

                                   ORDER

05.08.2022 In terms of Hon'ble Court Order 02.03.2020, notice has been issued to respondent on 19.07.2022, postal receipts whereof is enclosed with the file. Further, tracking report has been obtained from the website of the postal department viz-a-viz www.indiapost.gov.in , wherein the service upon the respondent has been confirmed. However, nobody has appeared on behalf of the respondent till date.

Further, status report in terms of Hon'ble Court Order 02.03.2020 from the court of District and Session Judge, Pulwama, has been received in case titled, "State vs. Nazar Mohammad Dar and Ors." same is enclosed with the file.

List before Hon'ble Court on 29th August, 2022.

(REGISTRAR JUDICIAL) SRINAGAR 05.08.2022 Mubashir