Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Telangana - Section Section 14 in Telangana Land Revenue Act, 1317 F. 14. Appointment of officers to be notified. - The appointment of all officers mentioned in sections 3 to 9, 12 and 13 shall be notified in the manner as may be prescribed by the Government.
