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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Telangana - Subsection

Section 5(i) in Telangana Municipal Corporations Act, 1994

(i)such number of elected members as may be notified from time to time by the Government in the [Telangana] [Substituted by G.O.Ms.No.143, Municipal Administration & Urban Development (A2) Department, dated 29.10.2015.] Gazette, in accordance with such principles as may be prescribed: