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[Cites 0, Cited by 0] [Section 39(8)] [Section 39] [Entire Act]

State of West Bengal - Subsection

Section 39(8)(a) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(a)make available or accessible or deliver to the Supervisory Authority or the Police Officer any document, record, object or material which pertains to an investigation contemplated in sub-rule (1) and which is in the possession or under the control of the occupant or other person;