Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(3) in U.P. Zila Panchayat Monitoring Cell Gazetted Officers' Service Rules, 2004

(3)The Selection Committee shall consider the cases of candidates on the basis of records, preferred to in sub-rule (2), and, if it considers necessary, it may interview the candidate also.