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[Cites 0, Cited by 0] [Section 121(1)] [Section 121] [Entire Act]

State of Rajasthan - Subsection

Section 121(1)(a) in Rajasthan Land Revenue Act 1956

(a)the nature and class of his tenure as determined in accordance with the provisions of the Rajasthan Tenancy Act, 1955 Rajasthan Act 3 of 1955) or any other law or enactment for the time being in force in the whole or any part of me State,