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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(4)(iii) in Right of children to Free and compulsory Education Rules, 2011

(iii)the school shall set up fire extinguisher and other fire security arrangements as pre norms specified under the National Building Code of India-Part 4;