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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(8) in Clausewise List of Rates of Sales Tax in Punjab

(8)Bicycle including their parts [and rubber goods and accessories] [Words 'and rubber goods and accessories' inserted by SO.30/PA.46/48/S.5/Amd./93 dated 12.3.1993.], the rate of tax shall be five paise in a rupee.