Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Gujarat - Subsection Section 23(4) in Gujarat Khar Lands Act, 1963 (4)Subject to the provisions of sub-sections (2) and (3) the provisions of the said Land Acquisition Act, 1894 (I of 1894) shall mutatis mutandis apply to such award
