Bombay High Court
Badshah Majid Malik vs Union Of India And 3 Ors on 7 December, 2018
Author: M.S. Sanklecha
Bench: Akil Kureshi, M.S. Sanklecha
Uday S. Jagtap 2913-18-WP-20=.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO.2913 OF 2018
Badshah Majid Malik .. Petitioner
v/s.
Union of India & Ors. .. Respondents
Ms. Pooja Yadav for the petitioner Mr. Vijay Kantharia a/w Mr. Ram Ochani for respondent nos. 2 to 4 Mr. Devesh Tripathi for respondent no.1 CORAM : AKIL KURESHI & M.S. SANKLECHA, J.J. DATED : 7 th DECEMBER, 2018. P.C.
1. Counsel for the petitioner sought permission to withdraw the petition. Permission is granted.
2. Petition is disposed of as withdrawn.
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