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[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(3)(c) in Bihar Secretariat Service Rules, 2010

(c)The gradation of meritorious sportsperson appointed to the post of Assistant under the provisions of circulars / resolutions issued by Personnel and Administrative Reforms Department shall be determined after declaring them probationer from their date of appointment. But their gradation shall be determined just below the Assistant appointed in that year on the basis of competitive examination.