Kerala High Court
Jayachandran Nair J vs State Of Kerala on 23 January, 2020
Author: A.K.Jayasankaran Nambiar
Bench: A.K.Jayasankaran Nambiar
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
THURSDAY, THE 23RD DAY OF JANUARY 2020 / 3RD MAGHA, 1941
WP(C).No.33683 OF 2018(I)
PETITIONERS:
1 JAYACHANDRAN NAIR J.
AGED 62 YEARS
SARALA MANDIRAM, ARAMTHANAM, VAMANAPURAM,
THIRUVANANTHAPURAM - 695606.
2 SREEKUMAR S.,
KARUPPUKONATHU VEEDU, ANACHAL, KALAMACHAL, VAMANAPURAM,
THIRUVANANTHAPURAM - 695606.
3 USHA B.,
ROHINI, POOPURAM, ANAKUDY, VAMANAPURAM,
THIRUVANANTHAPURAM - 695606.
BY ADVS.
SRI.B.RAGHUNATHAN
SRI.M.SALIM
SRI.V.M.JACOB
RESPONDENTS:
1 STATE OF KERALA,
REP BY PRINCIPAL SECRETARY TO GOVERNMENT, CO-OPERATION
DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
- 695001.
2 STATE CO-OPERATIVE ELECTION COMMISSION,
PMG JUNCTION, THIRUVANANTAHPURAM-695033.
3 ELECTORAL OFFICER/ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),
NEDUMANGAD, THIRUVANANTHAPURAM-695541.
4 RETURNING OFFICER/UNIT INSPECTOR JUNIOR CO-OPERATIVE
INSPECTOR),
VENJARAMOODU, OFFICE OF THE ASSISTANT REGISTRAR OF CO-
OPERATIVE SOCIETIES(GENERAL), NEDUMANGAD,
THIRUVANANTAHPURAM-695541.
5 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES(GENERAL)
THIRUVANANTHAPURAM-695001.
6 VAMANAPURAM SERVICE CO-OPERATIVE BANK LTD., NO.T927,
WP(C).No.33683 OF 2018(I) 2
WP(C).No.33085 OF 2018(I)
WP(C).No.35470 OF 2018(G) &
WP(C).No.1845 OF 2020
REPRESENTED BY SECRETARY, VAMANAPURAM SERVICE CO-
OPERATIVE BANK LTD. NO.T927, VAMANAPURAM,
THIRUVANANTHAPURAM-695606.
R6 BY ADV. SRI.P.PRASANTH
SRI.M.SASINDRAN, SC
SRI.LAKSHMI NARAYANAN,SC
BY SR.GOVERNMENT PLEADER SRI.BIMAL K.NATH
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
23.01.2020, ALONG WITH WP(C).33085/2018(I), WP(C).35470/2018(G),
WP(C).1845/2020(E), THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C).No.33683 OF 2018(I) 3
WP(C).No.33085 OF 2018(I)
WP(C).No.35470 OF 2018(G) &
WP(C).No.1845 OF 2020
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
THURSDAY, THE 23RD DAY OF JANUARY 2020 / 3RD MAGHA, 1941
WP(C).No.33085 OF 2018(I)
PETITIONERS:
1 V.RAVEENDRAN NAIR
AGED 65 YEARS
PRESIDENT
VAMANAPURAM SERVICE CO-OPERATIVE BANK LTD.NO.T927
VAMANAPURAM THIRUVANANTHAPURAM-695606
PERUMANAKARA VEEDU
KALAMACHAL
VAMANAPURAM
THIRUVANANTHAPURAM-695606
2 N. SREEKUMAR
MEMBER, BOARD OF DIRECTORS, VAMANAPURAM SERVICE CO-
OPERATIVE BANK LTD. NO. T927, VAMANAPURAM,
THIRUVANANTHAPURAM-695606, BHARATHI VILASOM,
KATHIRUVILLA, KALLARA, THIRUVANANTHAPURAM-695 608
BY ADVS.
SRI.B.RAGHUNATHAN
SRI.M.SALIM
SRI.K.JALADHARAN
SRI.V.M.JACOB
SRI.T.S.SUBASH
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT CO-
OPERATION DEPARTMENT GOVERNMENT SECRETARIAT
THIRUVANANTHAPURAM-695001
2 STATE CO-OPERATIVE ELECTION COMMISSION
WP(C).No.33683 OF 2018(I) 4
WP(C).No.33085 OF 2018(I)
WP(C).No.35470 OF 2018(G) &
WP(C).No.1845 OF 2020
PMG JUNCTION, THIRUVANANTHAPURAM-695 033
3 ELECTORAL OFFICER/ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
NEDUMANGAD, THIRUVANANTHAPURAM-695 541
4 RETURNING OFFICER/UNIT INSPECTOR (JUNIOR CO-OPERATIVE
INSPECTOR)
VENJARAMOODU, OFFICE OF THE ASSISTANT REGISTRAR OF CO-
OPERATIVE SOCIETIES (GENERAL) NEDUMANGAD,
THIRUVANANTHAPURAM-695 541
5 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
THIRUVANANTHAPURAM-695001
6 VAMANAPURAM SERVICE CO-OPERATIVE BANK LTD NO. T927
REPRESENTED BY SECRETARY, VAMANAPURAM SERVICE CO-
OPERATIVE BANK LTD NO. T927, VAMANAPURAM,
THIRUVANANTHAPURAM-695 606
R6 BY ADV. P.PRASANTH
SRI.M.SASINDRAN, SC
SRI.LAKSHMI NARAYANAN,SC
BY SR.GOVERNMENT PLEADER SRI.BIMAL K.NATH
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
23.01.2020, ALONG WITH WP(C).33683/2018(I), WP(C).35470/2018(G),
WP(C).1845/2020(E), THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C).No.33683 OF 2018(I) 5
WP(C).No.33085 OF 2018(I)
WP(C).No.35470 OF 2018(G) &
WP(C).No.1845 OF 2020
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
THURSDAY, THE 23RD DAY OF JANUARY 2020 / 3RD MAGHA, 1941
WP(C).No.35470 OF 2018(G)
PETITIONERS:
1 V.RAVEENDRAN NAIR,
AGED 65 YEARS
(FORMER PRESIDENT, VAMANAPURAM SERVICE CO OPERATIVE BANK
LTD. NO. T 927, VAMANAPURAM, THIRUVANANTHAPURAM, 695606),
PERUMANKARA VEEDU, KALAMACHAL, VAMANAPURAM,
THIRUVANANTHAPURAM, 695606.
2 N.SREEKUMAR,
(FORMER MEMBER, BOARD OF DIRECTORS, VAMANAPURAM SERVICE CO-
OPERATIVE BANK LTD. NO.T927, VAMANAPURAM,
THIRUVANANTAHPURAM-695606), BHARATHI VILASOM, KATHIRUVILLA,
KALLARA, THIRUVANANTHAPURAM 695606.
BY ADVS.
SRI.B.RAGHUNATHAN
SRI.M.SALIM
SRI.V.M.JACOB
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT, CO
OPERATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695001.
2 STATE CO-OPERATIVE ELECTION COMMISSION,
PMG JUNCTION, THIRUVANANTHAPURAM 695033.
3 REGISTRAR OF CO-OPERATIVE SOCIETIES,
THIRUVANANTHAPURAM 695001.
4 JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL),
THIRUVANANTHAPURAM 695001.
5 ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES(GENERAL),
WP(C).No.33683 OF 2018(I) 6
WP(C).No.33085 OF 2018(I)
WP(C).No.35470 OF 2018(G) &
WP(C).No.1845 OF 2020
NEDUMANGAD, THIRUVANANTHAPURAM 695541.
6 OFFICE INSPECTOR (UNIT INSPECTOR),
OFFICE OF THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL), NEDUMANGAD, THIRUVANANTHAPURAM 695541.
7 VAMANAPURAM SERVICE CO-OPERATIVE BANK LTD. NO.T927,
REPRESENTED BY THE SECRETARY, VAMANAPURAM SERVICE CO-
OPERATIVE BANK LTD. NO.T927,, VAMANAPURAM,
THIRUVANANTHAPURAM-695606.
8 SHRI.ASOK V.S.,
(CONVENER, ADMINISTRATIVE COMMITTEE), AMBILY HILL,
VAMANAPURAM, THIRUVANANTHAPURAM-695606.
9 SHRI.K.V. ASOKAN,
(MEMBER, ADMINISTRATIVE COMMITTEE), KUZHIVILA PUTHEN VEEDU,
ARANTHANAM, VAMANAPURAM, THIRUVANANTHAPURAM-695606.
10 SMT.S. JAYASREE,
(MEMBER, ADMINISTRATIVE COMMITTEE), TINKU BHAVAN, KARUVAYAL,
VAMANAPURAM, THIRUVANANTHAPURAM-695606.
R1-6 BY GOVERNMENT PLEADER SMT.MABLE C.KURIAN
R7-10 BY ADV. SRI.M.SASINDRAN
BY ADV.SRI.LAKSHMI NARAYANAN,SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
23.01.2020, ALONG WITH WP(C).NO.33683/2018(I), WP(C).No.33085 OF
2018(I),& WP(C).No.1845 OF 2020, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
WP(C).No.33683 OF 2018(I) 7
WP(C).No.33085 OF 2018(I)
WP(C).No.35470 OF 2018(G) &
WP(C).No.1845 OF 2020
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
THURSDAY, THE 23RD DAY OF JANUARY 2020 / 3RD MAGHA, 1941
WP(C).No.1845 OF 2020
PETITIONER:
RAVEENDRAN NAIR,
AGED 62 YEARS
S/O.VELAYUDHAN NAIR, PERUMANKARA VEEDU, KALAMACHAL
P.O., VAMANAPURAM, THIRUVANANTHAPURAM DISTRICT, PIN -
695 606.
BY ADVS.
SRI.T.R.HARIKUMAR
SRI.ARJUN RAGHAVAN
RESPONDENTS:
1 THE STATE CO OPERATIVE ELECTION COMMISSION,
REPRESENTED BY ITS SECRETARY, THIRUVANANTHAPURAM, PIN
- 695 001.
2 THE ADMINISTRATIVE COMMITTEE OF THE VAMANAPURAM
SERVICE CO-OPERATIVE BANK LTD.
NO.927, REPRESENTED BY ITS CONVENER, VAMANAPURAM P.O.,
THIRUVANANTHAPURAM DISTRICT - 695 606.
3 THE VAMANAPURAM SERVICE CO-OPERATIVE BANK LTD.NO.927,
REPRESENTED BY ITS SECRETARY, VAMANAPURAM P.O.,
THIRUVANANTHAPURAM DISTRICT - 695 606.
4 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL),
THIRUVANANTHAPURAM - 695 001.
WP(C).No.33683 OF 2018(I) 8
WP(C).No.33085 OF 2018(I)
WP(C).No.35470 OF 2018(G) &
WP(C).No.1845 OF 2020
5 THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
THIRUVANANTHAPURAM - 695 001.
R2 & R3 BY ADV.SRI.M.SASINDRAN, SC
R1 BY ADV.SRI.LAKSHMI NARAYANAN,SC
BY SR.GOVERNMENT PLEADER SRI.BIMAL K.NATH
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
23.01.2020, ALONG WITH WP(C).NO.33683/2018(I), WP(C).No.33085 OF
2018(I),& WP(C).NO.35470/2018(G), THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C).No.33683 OF 2018(I) 9
WP(C).No.33085 OF 2018(I)
WP(C).No.35470 OF 2018(G) &
WP(C).No.1845 OF 2020
JUDGMENT
In all these Writ Petitions, the only surviving issue, as agreed by counsel from either side, is with regard to the finalisation of the date of polling for the election to the Managing Committee of the Vamanapuram Service Co-operative Bank Limited, pursuant to the Notification dated 03.01.2020 of the Election Commission. I find that the election to the Managing Committee of the said society was earlier notified on 08.09.2018 but, on 05.09.2018, through a Notification issued by the Election Commission, the said election was adjourned. Thereafter, various developments took place, including the appointment of an Administrative Committee to manage the affairs of the said society. Without going into the details of the said developments, and in view of the Notification now issued by the Election Commission on 03.01.2020, I find that the sole surviving apprehension of the petitioners is with regard to the scheduling of the polling date on 08.03.2020. It is the case of the petitioners that 08.03.2020 is the date prior to the commencement of the Attukaldevi Ponkala festival, which could see disruption in traffic and the holding of processions in the area from the previous day onwards. The prayer of the petitioners at this stage is only for rescheduling the WP(C).No.33683 OF 2018(I) 10 WP(C).No.33085 OF 2018(I) WP(C).No.35470 OF 2018(G) & WP(C).No.1845 OF 2020 date of polling, in connection with the election notified through the Notification dated 03.01.2020 of the Election Commission.
2. I have heard the learned counsel appearing for the petitioners in all these Writ Petitions, the learned Standing counsel for the Vamanapuram Service Co-operative Bank Limited, the learned Standing counsel for the Kerala State Co-operative Election Commission and also the learned Government Pleader appearing for the official respondents of the State.
3. On a consideration of the rival submissions and taking note of the consensus between counsel for the petitioners and the learned Standing counsel for the 6 th respondent bank on the suitability of 15.03.2020 as the date for polling, I deem it appropriate to dispose these Writ Petitions by directing the Election Commission to modify the date of 08.03.2020 shown in Notification 03.01.2020 as the date for polling, to 15.03.2020 as agreed to by the parties in these Writ Petitions. Needless to say the State Co-operative Election Commission shall issue a revised Notification showing the change of date, but maintaining the same venue, which the learned counsel for the society assures, is available on WP(C).No.33683 OF 2018(I) 11 WP(C).No.33085 OF 2018(I) WP(C).No.35470 OF 2018(G) & WP(C).No.1845 OF 2020 the said date, within a week from today. The Writ Petitions are disposed on the above lines.
Sd/-
A.K.JAYASANKARAN NAMBIAR JUDGE mns WP(C).No.33683 OF 2018(I) 12 WP(C).No.33085 OF 2018(I) WP(C).No.35470 OF 2018(G) & WP(C).No.1845 OF 2020 APPENDIX OF WP(C).NO. 33683/2018 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE PROCEEDINGS ALONG WITH NOTIFICATION DATED 28.6.2018 ON THE 2ND RESPONDENT EXHIBIT P2 TRUE COPY OF THE NOTIFICATION OF THE NAMES OF THE CANDIDATES CONTESTING IN THE ELECTION TO THE BOARD OF DIRECTORS OF THE BANK DATED 18.8.2018 ISSUED BY 4TH RESPONDENT EXHIBIT P3 TRUE COPY OF THE JUDGMENT DATED 6.9.2018 IN WPC.29351/2018 EXHIBIT P4 TRUE COPY OF THE ORDER DATED 5.9.2018 OF THE 2ND RESPONDENT EXHIBIT P5 TRUE COPY OF THE NOTIFICATION DATED 5.9.2018ADJURNING THE ELECTION SCHEDULED ON 8.9.2018 OF THE 2ND RESPONDENT EXHIBIT P6 TRUE COPY OF THE LETTER DATED 6.9.2018 OF THE 4TH RESPONDENT TO THE 6TH RESPONDENT EXHIBIT P7 TRUE COPY OF THE NOTICE DATED 6.9.2018 OF THE 4TH RESPONDENT EXHIBIT P8 TRUE COPY OF THE LETTER DATED 3.9.2018 OF THE 3RD RESPONDENT TO THE 2ND RESPONDENT EXHIBIT P9 TRUE COPY OF THE LETTER DATED 4.9.2014 OF THE 5TH RESPONDENT TO THE BANK EXHIBIT P10 TRUE COPY OF THE CERTIFICATE OF REGISTRATION DATED 4.9.2014 ALONG WITH THE AMENDED BYE-
LAWS OF THE 5TH RESPONDENT EXHIBIT P11 TRUE COPY OF THE NOTICE OF THE ANNUAL GENERAL BODY MEETING 2013-14 EXHIBIT P12 TRUE COPY OF THE NOTICE OF THE ANNUAL GENERAL WP(C).No.33683 OF 2018(I) 13 WP(C).No.33085 OF 2018(I) WP(C).No.35470 OF 2018(G) & WP(C).No.1845 OF 2020 BODY MEETING 2014-15 EXHIBIT P13 TRUE COPY OF THE NOTICE OF THE ANNUAL GENERAL BODY MEETING 2015-16 EXHIBIT P14 TRUE COPY OF THE RELEVANT PORTION OF THE DAILY MALAYALAMANORAMA DATED 25.1.2015 EXHIBIT P15 TRUE COPY OF THE RELEVANT PORTION OF THE DAILY MATHRUBHUMI DATED 25.1.2015 EXHIBIT P16 TRUE COPY OF THE RELEVANT PORTION OF THE DAILY MALAYALAMANORAMA DATED 11.1.2016 EXHIBIT P17 TRUE COPY OF THE RELEVANT PORTION OF THE DAILY MATHRUBHUMI DATED 12.1.2016 EXHIBIT P18 TRUE COPY OF THE RELEVANT PORTION OF THE DAILY MALAYALAMANORAMA DATED 5.1.2017 EXHIBIT P19 TRUE COPY OF THE RELEVANT PORTION OF THE DAILY MATHRUBHUMI DATED 5.1.2017 EXHIBIT P20 TRUE COPY OF IDENTITY CARD NO.2913 IN FAVOUR OF 1ST PETITIONER EXHIBIT P21 TRUE COPY OF IDENTITY CARD NO.8725 IN FAVOUR OF 2ND PETITIONER EXHIBIT P22 TRUE COPY OF IDENTITY CARD NO.12268 IN FAVOUR OF 3RD PETITIONER RESPONDENTS EXHIBITS:NIL //TRUE COPY// P.A TO JUDGE WP(C).No.33683 OF 2018(I) 14 WP(C).No.33085 OF 2018(I) WP(C).No.35470 OF 2018(G) & WP(C).No.1845 OF 2020 APPENDIX OF WP(C).No.33085 OF 2018(I) PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE PROCEEDINGS ALONG WITH NOTIFICATION DATED 28.6.2018 OF THE 2ND RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE NOTIFICATION OF THE NAMES OF THE CANDIDATES CONTESTING IN THE ELECTION TO THE BOARD OF DIRECTORS OF THE BANK DATED 18.8.2018 ISSUED BY 4TH RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE JUDGMENT DATED 6.9.2018 IN WP(C) NO. 29351 OF 2018.
EXHIBIT P4 TRUE COPY OF THE ORDER DATED 5.9.2018 OF THE 2ND RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE NOTIFICATION DATED 5.9.2018 ADJOURNING THE ELECTION SCHEDULED ON 8.9. 2018 OF THE 2ND RESPONDENT.
EXHIBIT P6 TRUE COPY OF THE LETTER DATED 6.9.2018 OF THE 4TH RESPONDENT TO THE 6TH RESPONDENT. EXHIBIT P7 TRUE COPY OF THE NOTICE DATED 6.9.2018 OF THE 4TH RESPONDENT.
EXHIBIT P8 TRUE COPY OF THE LETTER DATED 3.9.2018 OF THE 3RD RESPONDENT TO THE 2ND RESPONDENT. EXHIBIT P9 TRUE COPY OF THE LETTER DATED 4.9.2014 OF THE 5TH RESPONDENT TO THE BANK.
EXHIBIT P10 TRUE COPY OF THE CERTIFICATE OF REGISTRATION DATED 4.9.2014 ALONG WITH THE AMENDED BYE- LAWS OF THE 5TH RESPONDENT.
EXHIBIT P11 TRUE COPY OF THE NOTICE OF THE ANNUAL GENERAL BODY MEETING 2013-14.
EXHIBIT P12 TRUE COPY OF THE NOTICE OF THE ANNUAL GENERAL BODY MEETING 2014-15 WP(C).No.33683 OF 2018(I) 15 WP(C).No.33085 OF 2018(I) WP(C).No.35470 OF 2018(G) & WP(C).No.1845 OF 2020 EXHIBIT P13 TRUE COPY OF THE NOTICE OF THE ANNUAL GENERAL BODY MEETING 2015-16 EXHIBIT P14 TRUE COPY OF THE RELEVANT PORTION OF THE DAILY MALAYALAMANORAMA DATED 25.1.2015 EXHIBIT P15 TRUE COPY OF THE RELEVANT PORTION OF THE DAILY MATHRUBHUMI DATED 25.1.2015 EXHIBIT P16 TRUE COPY OF THE RELEVANT PORTION OF THE DAILY MALAYALAMANORAMA DATED 11.1.2016. EXHIBIT P17 TRUE COPY OF THE RELEVANT PORTION OF THE DAILY MATHRUBHUMI DATED 12.1.2016 EXHIBIT P18 TRUE COPY OF THE RELEVANT PORTION OF THE DAILY: MALAYALAMANORAMA DATED 5.1.2017 EXHIBIT P19 TRUE COPY OF THE RELEVANT PORTION OF THE DAILY MATHRUBHUMI DATED 5.1.2017 RESPONDENTS EXHIBITS:NIL //TRUE COPY// P.A TO JUDGE WP(C).No.33683 OF 2018(I) 16 WP(C).No.33085 OF 2018(I) WP(C).No.35470 OF 2018(G) & WP(C).No.1845 OF 2020 APPENDIX OF WP(C).NO. 35470/2018 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE PROCEEDINGS ALONG WITH NOTIFICATION DATED 28.6.2018 OF THE 2ND RESPONDENT EXHIBIT P2 TRUE COPY OF THE ORDER DATED 5.9.2018 OF THE 2ND RESPONDENT EXHIBIT P3 TRUE COPY OF THE NOTIFICATION DATED 5.9.2018 ADJOURNING THE ELECTION SCHEDULED ON 8.9.2018 OF THE 2ND RESPONDENT EXHIBIT P4 TRUE COPY OF THE LETTER DATED 6.9.2018 OF THE 5TH RESPONDENT TO THE 7TH RESPONDENT EXHIBIT P5 TRUE COPY OF THE NOTICE DATED 6.9.2018 OF THE 5TH RESPONDENT EXHIBIT P6 TRUE COPY OF THE ORDER DATED 15.10.2018 IN WPC.33085/2018-I OF THIS HON'BLE COURT EXHIBIT P7 TRUE COPY OF THE REQUEST OF THE 1ST PETITIONER DATED 16.10.2018 ALONG WITH CONSENT LETTERS (6 NOS) SUBMITTED TO THE 4TH RESPONDENT EXHIBIT P8 TRUE COPY OF THE ORDER OF THE 4TH RESPONDENT DATED 17.10.2018 EXHIBIT P9 TRUE COPY OF THE MINUTES DATED 16.3.2018 OF THE MEETING OF THE BOARD OF DIRECTORS OF THE BANK EXHIBIT P10 TRUE COPY OF THE ORDER DATED 5.10.2018 OF THE 5TH RESPONDENT EXHIBIT P11 A TRUE COPY OF THE ORDER DATED 30.10.2018 OF THE 7TH RESPONDENT BANK EXHIBIT P11 A TRUE COPY OF THE LETTER DATED 11.07.2019 ISSUED BY THE STATION HOUSE WP(C).No.33683 OF 2018(I) 17 WP(C).No.33085 OF 2018(I) WP(C).No.35470 OF 2018(G) & WP(C).No.1845 OF 2020 OFFICER,VENJARUMOOD POLICE STATION EXHIBIT P12 TRUE COPY OF THE REPRESENTATION DATED 14.11.2018 SUBMITTED BY SHRI.RAJEEV P.NAIR RESPONDENT'S/S EXHIBITS:
EXHIBIT R8 (A) A TRUE COPY OF THE CIRCULAR NO.38/2002 DATED 18.10.2002 EXHIBIT R8 A A TRUE COPY OF THE NOTICE ISSUED UNDER SECTION 68(2) TO THE MEMBERS OF THE ERSTWHILE COMMITTEE INCLUDING THE PETITIONER.
EXHIBIT R8 B A TRUE COPY OF THE CERTIFICATE ISSUED BY THE HEADMISTRESS OF THE SCHOOL DATED 15.10.2018 EXHIBIT R8 C A TRUE COPY OF THE COMMUNICATION DATED 26-8- 2015 ISSUED BY THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT EXHIBIT R8 D A TRUE COPY OF THE LETTER DATED 18-8-2015 BY THE DIRECTOR,MINISTRY OF HUMAN RESOURCES DEPARTMENT OF SCHOOL EDUCATION AND LITERACY OF THE GOVERNMENT OF INDIA.
EXHIBIT R8 E A TRUE COPY OF THE INVITATION DATED MAY 2016 ISSUED BY THE PRESIDENT'S SECRETARIAT, RASHTRAPATHI BHAVAN,NEW DELHI EXHIBIT R8 F A TRUE COPY OF THE PHOTOGRAPHS SHOWING THE PRESENTING OF AWARD TO THE 8TH RESPONDENT BY THE PRESIDENT OF INDIA EXHIBIT R8 G A TRUE COPY OF THE RESOLUTION NO-44 E DATED 14-7-2015 ADOPTED BY THE COMMITTEE HEADED BY THE WRIT PETITIONER.
EXHIBIT R8 H A TRUE COPY OF THE LETTER ADDRESSED TO THE DINESH N.R. DATED 16-8-2015 EXHIBIT R8 I A TRUE COPY OF THE RESOLUTION ADOPTED BY THE ADMINISTRATIVE COMMITTEE DATED 12.11.2018 WP(C).No.33683 OF 2018(I) 18 WP(C).No.33085 OF 2018(I) WP(C).No.35470 OF 2018(G) & WP(C).No.1845 OF 2020 EXHIBIT R8 J A TRUE COPY OF THE AGREEMENT DATED 15.2.2019 EXECUTED BETWEEN THE SOCIETY AND THE BIDDER. EXHIBIT R8 K A TRUE COPY OF THE DETAILS OF ALLOTMENT OF AREAS TO THE EMPLOYEES OF THE SOCIETY. EXHIBIT R8 I A TRUE COPY OF THE RESOLUTION 1.6.2019 ADOPTED BY THE ADMINISTRATIVE COMMITTEE EXHIBIT R8 M A TRUE COPY OF THE NOTIFICATION ISSUED BY THE ELECTION COMMISSION DATED 30-7-2019 EXHIBIT R8 N A TRUE COPY OF THE NOTIFICATION 27-7-2019 ISSUED BY THE ELECTION COMMISSION CANCELLING THE NOTIFICATION DATED 28.6.2018 EXHIBIT R8 O A TRUE COPY OF THE ORDER DATED 17-4-2019 ISSUED BY THE JOINT REGISTRAR.
//TRUE COPY// P.A TO JUDGE WP(C).No.33683 OF 2018(I) 19 WP(C).No.33085 OF 2018(I) WP(C).No.35470 OF 2018(G) & WP(C).No.1845 OF 2020 APPENDIX OF WP(C).No.1845 OF 2020 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE JUDGMENT DATED 08/03/2019 IN WP(C) NO.35791 OF 2018.
EXHIBIT P2 A TRUE COPY OF THE JUDGMENT DATED 03/07/2019 IN W.A.NO.893 OF 2019.
EXHIBIT P3 A TRUE COPY OF THE ELECTION NOTIFICATION NO.E(1) 4388/2018/S.C.E.C. DATED 30/07/2019 PUBLISHED IN THE MATRHUBHOOMI DAILY DATED 18/08/2019.
EXHIBIT P4 A TRUE COPY OF THE ORDER DATED 22/08/2019 IN WP(C).NO.35791 OF 2018 AND CONNECTED CASES.
EXHIBIT P5 A TRUE COPY OF THE ORDER DATED 16/12/2019 IN WP(C) NO.35791 OF 2018 AND CONNECTED CASES.
EXHIBIT P6 A TRUE COPY OF THE REPRESENTATION FILED BY THE PETITIONER BEFORE THE 1ST RESPONDENT DATED 01/01/2020.
EXHIBIT P7 A TRUE COPY OF THE REPRESENTATION DATED 03/01/2020 FILED BY WOMAN MEMBERS OF THE SOCIETY BEFORE THE 1ST RESPONDENT.
RESPONDENTS EXHIBITS:NIL //TRUE COPY// P.A TO JUDGE