Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 196] [Entire Act]

Union of India - Subsection

Section 196(10) in The Coal Mines Regulations, 2011

(10)Every shothole shall be stemmed with sufficient and suitable non-inflammable stemming so as to prevent the shot from blowing out and only sand loosely filled in, or soft clay lightly pressed home, or a compact but not bard mixture of sand and clay or water shall be used as stemming.