Section 6(2)(a) in The Maharashtra Borstal Schools Rules, 1965

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

(a)The official members shall be -

(i)the District Magistrate (who shall be the Chairman),

(ii)the Chief Inspector of Certified Schools. State of Maharashtra or his nominee.

(iii)the District Judge,

(iv)the Civil Surgeon,

(v)the Principal of the School,

(vi)the Zilla Parishad Educational Inspector, and

(vii)the Superintendent of Police.

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