Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Arunachal Pradesh - Subsection Section 6(i) in Arunachal Pradesh Money Lending (Regulation) Act, 2018 (i)the expressions "Gram Sabha" , "Panchayat" and "Areas" shall have the meanings, respectively, assigned to them in the Arunachal Pradesh Panchayat Raj Act, 1997.
