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State of Rajasthan - Section

Section 238 in Rajasthan Panchayati Raj Rules, 1996

238. Reconciliation of Accounts.

(1)It shall be duty of Panchayat Secretary to reconcile the deposit and drawals with bank/post office pass book every month on the basis of Panchayat record and get mistakes corrected, if any.
(2)In case of Panchayat Samiti and Zila Parishad, Cashier shall reconcile the P.D. Account in Treasury/Sub-treasury every month.Stores