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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1)(d) in Transfer of Evacuee Deposits Rules, 1955

(d)by affixing the notice, summons or order on some conspicuous part of the premises occupied by the person concerned or at the last known place of business or residence of the persons concerned or by publication in a daily or weekly newspaper or by proclamation by beat of drum in the locality.