Delhi High Court - Orders
Vasant Kunj Enclave Resident Welfare ... vs Govt. Of Nct Of Delhi & Ors on 11 January, 2019
Author: V. Kameswar Rao
Bench: Chief Justice, V. Kameswar Rao
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3448/2018
VASANT KUNJ ENCLAVE RESIDENT WELFARE
ASSOCIATION (THROUGH: ITS PRESIDENT) ..... Petitioner
Through:
versus
GOVT. OF NCT OF DELHI & ORS ..... Respondents
Through: Mr. Sanjay Ghose, ASC with
Ms. Mahamaya Chattrjee, Adv. for
GNCTD.
Mr. Sanjeev Sabharwal, Standing
Counsel with Mr. Hem Kumar, Adv.
for South DMC.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 11.01.2019 Two weeks time is granted to the respondents to file the status report. List on 3rd April, 2019.
CHIEF JUSTICE V. KAMESWAR RAO, J JANUARY 11, 2019/jg