Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Bihar - Section Section 39 in The Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 39. Provisions of this Act to prevail over other Acts. - The provisions of this Act shall have effect, notwithstanding anything to the contrary contained in any other law for the time being in force.
