Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Rajasthan - Subsection Section 29(3) in Rajasthan Non-Government Educational Institutions Act, 1989 (3)The salary shall be paid without deductions of any kind except those authorised by the rules made under this Act or by any other law for time being in force.
