Supreme Court - Daily Orders
Commissioner Of Income Tax 3 vs Rubix Trading Pvt. Ltd. Through Manager on 8 July, 2019
Bench: S.A. Bobde, B.R. Gavai
ITEM NO.26 COURT NO.2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 21285/2019
(Arising out of impugned final judgment and order dated 20-12-2018
in WP No. 3130/2018 passed by the High Court Of Judicature At
Bombay)
COMMISSIONER OF INCOME TAX 3 & ORS. Petitioner(s)
VERSUS
RUBIX TRADING PVT. LTD. THROUGH MANAGER Respondent(s)
(FOR ADMISSION and I.R. and IA No.93112/2019-CONDONATION OF DELAY
IN FILING )
Date : 08-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. ANS Nadkarni, ASG
Ms. Praveena Gautam, Adv.
Mr. Santosh Rebeila, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We see no reason to entertain this petition. Accordingly, the special leave petition is dismissed.
[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2019.07.08 16:59:14 IST Reason: