Section 9(1)(c) in The Goa Panchayat Raj (Imposition of taxes, fees and other dues) Rules, 1998

[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

(c)rate per sq. mt. of the area occupied by the structure or the annual letting value, as the case may be; and

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