Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 86 in The Maharashtra Medical Council Rules, 1967

86. Maintenance of account books and other registers.

- The Registrar shall maintain the following books and registers-
(1)Cashbook;
(2)Ledger;
(3)Inward and Outward ledger including postage accounts;
(4)Dead stock register;
(5)Stock register for printed certificates;
(6)Receipt books;
(7)Register for grants;
(8)Voucher files;
(9)Attendance roll;
(10)Register of leave accounts;
(11)Registers required for the provident Fund of the Council;
(12)Service Books; and
(13)Other registers that may be necessary.