Supreme Court - Daily Orders
Commissioner Of Income ... vs The Bank Of Tokyo Mitshubishi Ufj Ltd. on 10 December, 2018
Bench: Abhay Manohar Sapre, Indu Malhotra
ITEM NO.17 COURT NO.7 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 42802/2018
(Arising out of impugned final judgment and order dated 28-11-2017
in ITA No. 1068/2017 passed by the High Court of Delhi at New
Delhi)
COMMISSIONER OF INCOME TAX
(INTERNATIONAL TAXATION) 3 PETITIONER(S)
VERSUS
THE BANK OF TOKYO MITSHUBISHI UFJ LTD. RESPONDENT(S)
(FOR ADMISSION and I.R. and IA No.170369/2018-CONDONATION OF
DELAY IN FILING)
Date : 10-12-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s)
Mr.Aman Lekhi, ASG
Mr.Manish Pushkarna, Adv.
Ms.Nisha Bagchi, Adv.
Ms.Seema Bagchi, Adv.
Ms.Seema Bengani, Adv.
Mrs.Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with S.L.P. (C) Diary No.19159 of 2017.
(Ashok Raj Singh) (Chander Bala) Court Master Court Master Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2018.12.11 10:32:50 IST Reason: