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Himachal Pradesh High Court

Pradeep Singh & Others vs H.P.S.E.B. Ltd. & Others on 15 March, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

IN THE HIGH COURT OF HIMACHAL PRADESH SHIMLA CWP No. 7743 of 2022 Decided on : 15.03.2023 .

Pradeep Singh & others .....Petitioners Versus H.P.S.E.B. Ltd. & others ....Respondents Coram:

The Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge. The Hon'ble Mr. Justice Virender Singh, Judge.
Whether approved for reporting?1 No For the Petitioners: Mr. Bonit Thakur, Advocate vice Mr.A.K. Gupta, Advocate.
For the Respondents: Mr. Anil K. God, Advocate.
_____________________________________________________________________ Justice Tarlok Singh Chauhan, Judge This petition has been filed for grant of the following substantive relief:
"That the respondents may be ordered to pay all monetary benefits which accrued to their mother on account of notification Annexure P­1 w.e.f. October, 2015 till May, 2021 with all benefits incidental thereof."

2. The respondents have filed their reply, wherein in para­5 of the preliminary submissions, it has been specifically stated that the respondents are ready to release arrears of family pension to the 1 Whether reporters of the local papers may be allowed to see the judgment? Yes.

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mother of the petitioners, provided the petitioners furnish .

undertakings as per Annexure­I attached with office Memorandum dated 22nd February, 2022 (Annexure RA­2).

3. In the given facts and circumstances, we deem it appropriate to dispose of this petition by permitting the petitioners to file undertakings in the aforesaid terms, which be positively filed within two weeks and upon such undertakings being filed within a stipulated period, the respondents shall process the case of the petitioners and thereafter release the necessary family pension within a further period of six weeks from the receipt of the undertaking.

Ordered accordingly.

4. Pending application(s), if any, also stand(s) disposed of.

5. For compliance, list on 10th May, 2023.







                                                       (Tarlok Singh Chauhan)
                                                                Judge





                                                             (Virender Singh)
     March 15, 2023                                              Judge
         (vt)




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