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[Cites 0, Cited by 0] [Section 97] [Entire Act]

Union of India - Subsection

Section 97(a) in Conduct of Elections Rules, 1961

(a)a candidate who is not elected shall be deemed to get, -
(i)if he is a continuing candidate, the votes obtained by him at the end of the final count, and
(ii)if he is a candidate excluded from the poll, the votes obtained by him at the end of the count immediately preceding his exclusion;