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State of Rajasthan - Section

Section 5 in Rajasthan Tourist Assistance Force Regulations, 2013

5. Inspection by Deputy Director (TAF).

- For the purpose of ensuring effectiveness of the service of TAF in implementing the provisions of the Act and providing assistance and help to the tourists in making their travel hassle free, the Deputy Director (TAF) shall, from time to time, pay a visit to various tourist destinations and areas and carry out study and inspect the places where TAF personnel are deployed and make changes in the arrangement wherever necessary and apprise the Commissioner, Department of Tourism about the arrangements made.