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M/S Emgee Infrastructure Holdings ... vs M/S Navayuga Engineering Company ... on 7 March, 2022

     ITEM NO.15                          REGISTRAR COURT. 2 THROUGH VIDEO CONFERENCE
                                                                        SECTION XVII

                                     S U P R E M E C O U R T O F           I N D I A
                                             RECORD OF PROCEEDINGS


                                BEFORE THE REGISTRAR SH. SAURABH PARTAP SINGH LALER

     IA 46342/2020,56116/2020, in Civil Appeal                        No(s).    2189/2020

     M/S EMGEE INFRASTRUCTURE HOLDINGS (INDIA) PRIVATE
     LIMITEDAppellant(s)

                                                         VERSUS

     M/S NAVAYUGA ENGINEERING COMPANY LIMITED                                   Respondent(s)


      IA No. 46342/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 56116/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Date : 07-03-2022 These matters were called on for hearing today.

For Appellant(s) Mr. Balaji Srinivasan, AOR Mr. Suhail Ahmed, Adv.

For Respondent(s) Mr. Rudrajit Ghosh, Adv Mr. Tarun Gupta, AOR UPON hearing the counsel through Video Conference, the Court made the following O R D E R Four weeks time, as last chance is granted to the sole respondent to file the counter affidavit. After expiry of four weeks, the matter shall be processed for listing before the Hon'ble Court.

16:35:49 IST                                                                    Registrar
Reason:



     MG