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[Cites 0, Cited by 0] [Section 39(21)] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(21)(i) in Finance Act, 2013

(i)the period commencing from the date on which the first direction is issued by the Approving Panel to the Commissioner for getting the inquiries conducted through the authority competent under an agreement referred to in section 90 or section 90A and ending with the date on which the information so requested is last received by the Approving Panel or one year, whichever is less;