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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Himachal Pradesh - Subsection

Section 39(2)(xvii) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(xvii)arrange to obtain fitness (health) certificate from a veterinary doctor in respect of animals, cattle, birds etc. which are bought or sold in the market yard or market area;