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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(2) in Statutes of the Jodhpur National University, Jodhpur, 2010

(2)The categories of Library staff, their designations, respective eligibility criteria/ qualifications, selection processes, terms and conditions of service, duties and functions shall be such as specified in Schedule III.