Jammu & Kashmir High Court - Srinagar Bench
Villagers Of Beehama Ganderbal vs Ghulam Rasool Shah And Ors on 2 March, 2021
Author: Puneet Gupta
Bench: Puneet Gupta
S. No. 229
After Notice Cause List
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
CPOWP No. 483/2011
Villagers of Beehama Ganderbal .....Petitioner(s)
Through: Ms. Razia Jan, Advocate vice
Mr. Z. A. Qureshi, Sr. Advocate
V/s
Ghulam Rasool Shah and Ors. ..... Respondent(s)
Through: Ms. Saba Gulzar, Assisting Counsel
CORAM: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
ORDER
02.03.2021 It is submitted by learned appearing counsel for petitioner that he does not want to press the instant contempt petition. His statement is taken on record.
In view of statement made by learned appearing counsel for petitioner, contempt petition bearing CPOWP No. 483/2011, is closed.
(PUNEET GUPTA) JUDGE SRINAGAR 02.03.2021 "Manzoor"
MANZOOR UL HASSAN DAR 2021.03.03 10:50