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Jammu & Kashmir High Court - Srinagar Bench

Villagers Of Beehama Ganderbal vs Ghulam Rasool Shah And Ors on 2 March, 2021

Author: Puneet Gupta

Bench: Puneet Gupta

                                                                  S. No. 229
                                                                  After Notice Cause List
                      HIGH COURT OF JAMMU AND KASHMIR
                                AT SRINAGAR
                                                                CPOWP No. 483/2011

       Villagers of Beehama Ganderbal                                 .....Petitioner(s)

                                  Through: Ms. Razia Jan, Advocate vice
                                           Mr. Z. A. Qureshi, Sr. Advocate
              V/s
       Ghulam Rasool Shah and Ors.                                 ..... Respondent(s)

                                  Through: Ms. Saba Gulzar, Assisting Counsel


       CORAM:          HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE

                                          ORDER

02.03.2021 It is submitted by learned appearing counsel for petitioner that he does not want to press the instant contempt petition. His statement is taken on record.

In view of statement made by learned appearing counsel for petitioner, contempt petition bearing CPOWP No. 483/2011, is closed.

(PUNEET GUPTA) JUDGE SRINAGAR 02.03.2021 "Manzoor"

MANZOOR UL HASSAN DAR 2021.03.03 10:50