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State of Manipur - Section

Section 10 in The Manipur Highways Act, 1979

10. Annual check of road boundaries.

(1)It shall be the duty of the highway authority to conduct an annual check of the boundaries of the highway in its charge with a view to the location of unauthorised encroachments, if any.
(2)When the highway authority is satisfied that an unauthorised encroachment has been made on highway land, it shall take immediate steps as specified in Section 21 for the removal thereof.