Calcutta High Court
Saj Food Products Pvt Ltd vs M/S Parle Biscuits Pvt Ltd on 24 March, 2025
Author: Sugato Majumdar
Bench: Sugato Majumdar
OCD-2 & 3
IN THE HIGH COURT AT CALCUTTA
Intellectual Property Jurisdiction
ORIGINAL SIDE
[Commercial Division]
IA NO. GA-COM/2/2024
In IP-COM/16/2024
SAJ FOOD PRODUCTS PVT LTD
&
IA NO. GA-COM/3/2024
In IP-COM/16/2024
SAJ FOOD PRODUCTS PVT LTD
Vs
M/S PARLE BISCUITS PVT LTD
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 24th March, 2025.
Appearance:
Mr. Ranjan Bachawat, Sr. Adv.
Mr. Debnath Ghsoh, Sr. Adv.
Mr. Biswaroop Mukherjee, Adv.
Mr. Vabesh Garodia, Adv.
Mr. Abhik Chitta Kundu, Adv.
...for the petitioner
Mr. S. N. Mookherjee, Sr. Adv.
Mr. Sayantan Basu, Sr. Adv.
Mr. Tanmoy Roy, Adv.
Mr. Yash Singhi, Adv.
Mr. Deep Bhattacharya, Adv.
...for the respondent
The Court:- Affidavit in reply to a supplementary affidavit be kept in record.
Heard in part.
Adjourned to 3rd April, 2025.
(SUGATO MAJUMDAR, J.) D.Ghosh AR(CR)