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[Cites 0, Cited by 1] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(2) in Chhattisgarh Police Act, 2007

(2)Every special police officer so appointed shall have the same powers, privileges and protection, and shall be liable to perform the same duties and shall be amendable to the same penalties, and be subordinate to the same authorities, as the ordinary officers of the police.