Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 1 in The Punjab Distillery Rules, 1932 1. The [Financial Commissioner] [Substituted vide Punjab Notification dated 16.4.1999.] has full power to grant or refuse applications for licenses with reference to the requirements of the State.
