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Supreme Court - Daily Orders

P. Muthukaruppan vs The Joint Commissioner Of Income Tax, ... on 1 February, 2016

Author: R.K. Agrawal

Bench: R.K. Agrawal

     ITEM NO.3                           COURT NO.8               SECTION IIIA

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)..........CC No(s).
                                                    22941-22949/2015


     P. MUTHUKARUPPAN                                               Petitioner(s)

                                                 VERSUS

     THE JOINT COMMISSIONER OF                                      Respondent(s)
     INCOME TAX, PONDICHERRY RANGE,
     PONDICHERRY


     I.A. 1-9/2015(with c/delay in refiling SLP)


     Date : 01/02/2016 These applications were called on for hearing
            today.

     CORAM :
                          HON'BLE MR. JUSTICE R.K. AGRAWAL
                                            [IN CHAMBERS]


     For Petitioner(s)                Mr. A. Lakshmi Narayanan, Adv.
                                      Mr. S. C. V. Vimal Pani, Adv.
                                      Mr. V. Ramasubramanian, Adv.


     For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                              O R D E R

Delay of 92 days in refiling the Special Leave Petition is condoned.





                             (RASHI GUPTA)                      (MADHU NARULA)
Signature Not Verified
                                SR. P.A.                         COURT MASTER
Digitally signed by
RASHI GUPTA
Date: 2016.02.03
10:29:07 IST
Reason: