Supreme Court - Daily Orders
P. Muthukaruppan vs The Joint Commissioner Of Income Tax, ... on 1 February, 2016
Author: R.K. Agrawal
Bench: R.K. Agrawal
ITEM NO.3 COURT NO.8 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)..........CC No(s).
22941-22949/2015
P. MUTHUKARUPPAN Petitioner(s)
VERSUS
THE JOINT COMMISSIONER OF Respondent(s)
INCOME TAX, PONDICHERRY RANGE,
PONDICHERRY
I.A. 1-9/2015(with c/delay in refiling SLP)
Date : 01/02/2016 These applications were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
[IN CHAMBERS]
For Petitioner(s) Mr. A. Lakshmi Narayanan, Adv.
Mr. S. C. V. Vimal Pani, Adv.
Mr. V. Ramasubramanian, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay of 92 days in refiling the Special Leave Petition is condoned.
(RASHI GUPTA) (MADHU NARULA)
Signature Not Verified
SR. P.A. COURT MASTER
Digitally signed by
RASHI GUPTA
Date: 2016.02.03
10:29:07 IST
Reason: