Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 212] [Entire Act] State of West Bengal - Subsection Section 212(13) in The West Bengal Motor Vehicles Rules, 1989 (13)All files shall have an Index and the correspondence shall be serially and chronologically entered in the file with appropriate notes on the Index.
