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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(1)(a) in U.P. Flood Emergency Powers (Evacuation and Requisition) Act, 1951

(a)where it is not utilized for the purpose mentioned in Section 4, upon the expiry of three months from the date of taking possession;