Punjab-Haryana High Court
Arjun Singh vs Mohinder Singh And Another on 14 October, 2010
Author: Jora Singh
Bench: Jora Singh
Crl.Revision No.1220 of 1998 1
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH.
Date of decision: 14.10.2010
Arjun Singh
... Petitioner
vs.
Mohinder Singh and another
... Respondents
CORAM: HON'BLE MR. JUSTICE JORA SINGH.
Present: Mr.Pardeep Solath, Advocate,
for the petitioner.
Mr.Deepak Goyal, Advocate,
Amicus Curiae, for
respondent No.1 Mohinder Singh.
Mr.Paramjit Batta, Addl.AG, Haryana.
...
JORA SINGH, J.
for orders, see Crl.Appeal No. 526-SB of 1998 (Mohinder Singh vs. State of Haryana).
14.10.2010 ( JORA SINGH )
pk JUDGE