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[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

State of Bihar - Subsection

Section 72(1)(b) in Patna University Act, 1976

(b)all such teaching staff and other servants, whether permanent or temporary, appointed by the Patna University and employed in the Prince of Wales Medical College Patna, or its departments shall cease to be either permanent or temporary staff of the Patna University from the said date and shall become permanent or temporary, as the case may be, staff of the State Government;