Supreme Court - Daily Orders
Super Bazar Karamchari Dalit Sangh vs Ramesh Chander Agarwal on 10 August, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
MA 1394-1395/17 in SLP© 8398-8399/05 1
ITEM NO.6 COURT NO.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MA 1394-1395/2017 In SLP(C) No(s).8398-8399/2005
SUPER BAZAR KARAMCHARI DALIT SANGH & ORS. Petitioner(s)
VERSUS
RAMESH CHANDER AGARWAL & ORS. Respondent(s)
IA No.125878/2017 – Application on behalf of the respondent seeking
arrears of wages after the CAG Report
IA No.133588/2017 – Intervention/Impleadment
MA 677-678/2018 in SLP(C) Nos.8398-8399/2005 (XIV)
(FOR CLARIFICATION/DIRECTION ON IA 36641/2018)
IA No.36641/2018 – Clarification/direction
WITH
CONMT.PET.(C) Nos.866-867/2018 in SLP(C) Nos.8398-8399/2005 (XIV)
MA 1862-1863/2018 in SLP(C) Nos.8398-8399/2005 (XIV)
(FOR impleading party ON IA 64493/2018
FOR INTERVENTION/IMPLEADMENT ON IA 64493/2018
FOR CLARIFICATION/DIRECTION ON IA 64494/2018
FOR EXEMPTION FROM FILING O.T. ON IA 64495/2018)
CONMT.PET.(C) Nos.1207-1208/2018 in SLP(C) Nos.8398-8399/2005 (XIV)
Date : 10-08-2018 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr.C.A.Sundaram, Sr.Adv.
Mr.Sunil Gupta, Sr.Adv.
Mr.Biju M., Adv.
Mr.Hemant Singh, Adv.
Mr.Shourya Malhotra, Adv.
Ms. Divya Roy, AOR
Mr.J.P.Cama, Sr.Adv.
Mr.Sumit Goel, Adv.
Ms.Sumedha Sindhu, Adv.
Ms.Malvika Bhanot, Adv.
Signature Not Verified
Mr.R.K.Kapoor, Adv.
Digitally signed by
SATISH KUMAR YADAV
Date: 2018.08.11
11:03:32 IST
Reason:
Ms.Rekha Giri, Adv.
Ms.Kheyali Sarkar, Adv.
Mr. Anis Ahmed Khan, AOR
Mr.R.P.Shukla, Adv.
MA 1394-1395/17 in SLP© 8398-8399/05 2
Ms.Upasna Shukla, Adv.
Mr.Dhruv Shukla, Adv.
Mr. Vijay K. Jain, AOR
Mr.S.Wasim A.Qadri, Adv.
Mr.Jubair Ahmad Khan, Adv.
Mr.Zaid Ali, Adv.
Mr.Tamim Qadri, Adv.
Mr.Saeed Qadri, Adv.
Mr. Lakshmi Raman Singh, AOR
For Respondent(s) Mr.Sajan Poovayya, Sr.Adv.
Mr.Priyadarshi Banerjee, Adv.
Mr.Pratibhanu Singh Kharola, Adv.
Mr.Animesh Kumar, Adv.
Mr.Neeraj Shekhar, Adv.
Mr.Sumit Kumar, Adv.
Mr.R.Balasubramanian, Adv.
Mrs.Sunita Sharma, Adv.
Mrs.Rekha Pandey, Adv.
Mr.Santosh Kr.Vishwakarma, Adv.
Ms.Kanika Saran, Adv.
Mr.Prabhas Bajaj, Adv.
Mr.Raj Bahadur Yadav, Adv.
Mrs. Anil Katiyar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Let these matters be listed on 24.08.2018.
In the meantime, the affidavit filed by the present Official Liquidator shall be brought on record. Reply, if any, filed to the said affidavit be also brought on record.
The present Official Liquidator is directed to remain personally present on the next date of hearing i.e. 24.08.2018.
(Chetan Kumar) (H.S.Parasher) AR-cum-PS Assistant Registrar