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Madhya Pradesh High Court

Narendra Singh Yadav vs The State Of Madhya Pradesh on 12 September, 2023

Author: Sanjeev S Kalgaonkar

Bench: Sanjeev S Kalgaonkar

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 42031 of 2022 (NARENDRA SINGH YADAV Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 12-09-2023 List the case alongwith M.Cr.C.No.43162/2022.

(SANJEEV S KALGAONKAR) JUDGE AK/-

ANAND KUMAR 2023.09.13 09:58:26 +05'30'