Madhya Pradesh High Court
Narendra Singh Yadav vs The State Of Madhya Pradesh on 12 September, 2023
Author: Sanjeev S Kalgaonkar
Bench: Sanjeev S Kalgaonkar
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 42031 of 2022 (NARENDRA SINGH YADAV Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 12-09-2023 List the case alongwith M.Cr.C.No.43162/2022.
(SANJEEV S KALGAONKAR) JUDGE AK/-
ANAND KUMAR 2023.09.13 09:58:26 +05'30'