Bombay High Court
Mr. Suresh Jaiswal vs M/S. Mohan Breweries & Distilleries ... on 4 December, 2018
FARAD CONTINUATION SHEET NO.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL APPLICATION NO.3556 OF 2018
WITH
CIVIL APPLICATION ST. NO.24764 OF 2018
IN
FIRST APPEAL NO.1858 OF 2005
Office Notes, Office Memoranda of Coram,
appearance, Court's orders or directions Court's or Judge's orders
and Registrar's orders
None Present.
CORAM : V.R. KACHARE
REGISTRAR (JUDL - II)
Date : 04th December, 2018
3 weeks time is granted as a last
chance to take steps against unserved sole
Respondent in Civil Application
No.3556/2018.
3 weeks time is granted as a last chance to remove office objections in Civil Application Stamp No.24764/2018.
sd/-
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