Patna High Court - Orders
Balbeer Singh Butter vs Union Of India Thru.Inte.Offi. on 24 June, 2011
IN THE HIGH COURT OF JUDICATURE AT PATNA
CR. WJC No.5 of 2010
Balbeer Singh Butter
Versus
Union Of India
with
CR. WJC No.1066 of 2009
Sohal Singh
Versus
Union Of India
with
CR. WJC No.1067 of 2009
Indrajeet Singh Buttar
Versus
Union Of India
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9 24.06.2011As jointly prayed for, put up this matter after one week.
Manish/- ( Shailesh Kumar Sinha,J.)