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Patna High Court - Orders

Balbeer Singh Butter vs Union Of India Thru.Inte.Offi. on 24 June, 2011

                 IN THE HIGH COURT OF JUDICATURE AT PATNA
                           CR. WJC No.5 of 2010
                           Balbeer Singh Butter
                                  Versus
                             Union Of India
                                  with
                         CR. WJC No.1066 of 2009
                               Sohal Singh
                                  Versus
                             Union Of India
                                  with
                         CR. WJC No.1067 of 2009
                          Indrajeet Singh Buttar
                                  Versus
                             Union Of India
                               -----------

9   24.06.2011

As jointly prayed for, put up this matter after one week.

Manish/- ( Shailesh Kumar Sinha,J.)