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[Cites 0, Cited by 3] [Section 11C(1)] [Section 11C] [Entire Act]

Union of India - Subsection

Section 11C(1)(b) in The Securities and Exchange Board of India Act, 1992

(b)any intermediary or any person associated with the securities market has violated any of the provisions of this Act or the rules or the regulations made or directions issued by the Board thereunder,