Delhi High Court - Orders
B.L.F. Building Future Today vs Krishan Mohan Pandey & Ors on 4 February, 2019
Author: Rekha Palli
Bench: Rekha Palli
$~44
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1138/2019
B.L.F. BUILDING FUTURE TODAY ..... Petitioner
Through: Ms.Neha Gund, Adv.
versus
KRISHAN MOHAN PANDEY & ORS ..... Respondents
Through: None.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 04.02.2019 C.M. No.5148/2019 (for exemption) Allowed, subject to all just exceptions. W.P.(C) 1138/2019 & & C.M. Nos.5146/2019 (for stay), 5147/2019 (for calling of record) Learned counsel for the petitioner prays for four weeks' time to inspect the record of the Labour Court to demonstrate that the petitioner was never served with the notice regarding the ID.
List on 18.03.2019.
Any payment made by the petitioner will be subject to outcome of the present petition.
REKHA PALLI, J FEBRUARY 04, 2019 gm