Section 88(5)(k) in The Asansol Municipal Corporation Act, 1990.

[Cites 0, Cited by 0] [Section 88(5)] [Section 88] [Entire Act]

State of West Bengal - Subsection

Section 88(5)(k) in The Asansol Municipal Corporation Act, 1990.

(k)collection of statistics and data significant to the community;

(I)integration of the development plans and schemes of the city with the district or regional development plan, if any;