Section 9(2)(iii) in Tamil Nadu Home Guard Rules, 1963

[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(2)(iii) in Tamil Nadu Home Guard Rules, 1963

(iii)[ Divisional Commanders for each group consisting of not more than five companies and not less than three companies in such areas as may be fixed by the Commandant General, from time to time. Adjutants of the rank of Company Commanders to assist the Divisional commanders, Company Commanders, Platoon Commanders, Assistant Platoon Commanders, Section Leaders, Assistant Section Leaders and other member of the Home Guard.] [Inserted by G. O. No. 940 Home, dated 30th March 1964.]

Legal Document View

Unlock Advanced Research with PRISMAI

State of Tamilnadu - Subsection

Section 9(2)(iii) in Tamil Nadu Home Guard Rules, 1963